Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(21) in Bihar Agricultural University Act, 2010 (21)[ Region means the jurisdiction of the University as provided under sub-section (1) (i) and (ii) of Section 3.] [Substituted by Bihar Act 19, 2010.]
