Madhya Pradesh High Court
Ashish Agrawal vs Smt. Mona Agrawal on 19 February, 2018
THE HIGH COURT OF MADHYA PRADESH
CRR-1180-2017
(ASHISH AGRAWAL Vs SMT. MONA AGRAWAL)
2
Jabalpur, Dated : 19-02-2018
Shri Arpan Shrivastava, learned counsel for the petitioner.
None appears for the respondent despite the name of the counsel
reflected in the cause list.
Let record of MJC No.141/16 has been disposed of by the sh learned Family Court, Mandla on 10/04/2017 be called.
e List the matter in the week commencing 05/03/2018.
ad Pr (SUSHIL KUMAR PALO) JUDGE a hy Digitally signed by RASHMI RONALD VICTOR ad Date: 2018.02.19 01:02:13
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