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Madhya Pradesh High Court

Ashish Agrawal vs Smt. Mona Agrawal on 19 February, 2018

                   THE HIGH COURT OF MADHYA PRADESH
                              CRR-1180-2017
                                (ASHISH AGRAWAL Vs SMT. MONA AGRAWAL)


   2
   Jabalpur, Dated : 19-02-2018
        Shri Arpan Shrivastava, learned counsel for the petitioner.
        None appears for the respondent despite the name of the counsel

reflected in the cause list.

Let record of MJC No.141/16 has been disposed of by the sh learned Family Court, Mandla on 10/04/2017 be called.

e List the matter in the week commencing 05/03/2018.

ad Pr (SUSHIL KUMAR PALO) JUDGE a hy Digitally signed by RASHMI RONALD VICTOR ad Date: 2018.02.19 01:02:13

-08'00' M RS of rt ou C h ig H