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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(4) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013

(4)The Council shall prepare an annual report giving full account of its activities during the previous year. The Council shall, without fail, keep an account of all its receipts and expenditure which shall be forwarded to the State Government.