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[Cites 0, Cited by 0] [Section 173(2)] [Section 173] [Entire Act]

State of West Bengal - Subsection

Section 173(2)(xvii) in The West Bengal Motor Vehicles Rules, 1989

(xvii)refuse on a request being made by the conductor to declare to him journey he intends to take or has taken in such carriage, or before leaving such carriage, omit to pay to the conductor the legal fare for the whole journey, as specified in the table of fares exhibited in such carriage.