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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

Bengal Presidency - Subsection

Section 85(2)(i) in Bengal Excise Act, 1909

(i)[ for prescribing restrictions subject to which a license, permit or pass granted under this Act may be cancelled or suspended;] [Clause (i) substituted by section 59(4), ibid.]