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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(1)(vii) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(vii)The Government may appoint the remaining amongst the progressive orchardist to be members of the market committee.