Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74(12)] [Section 74] [Entire Act] NCT Delhi - Subsection Section 74(12)(f) in Delhi Motor Vehicles Rules, 1993 (f)In case of mechanical meter, the mechanism driving wheels of the chassis gear-box attached to the cab.