Bombay High Court
Ranjit Arun Salunkhe And Ors vs The State Of Maharashtra And Anr on 17 June, 2019
Author: Ranjit More
Bench: Ranjit More
Apl-652/19.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY THE HIGH COURT OF JUDICATURE AT BOMBAY HIGH COURT OF JUDICATURE AT BOMBAY JUDICATURE HIGH COURT OF JUDICATURE AT BOMBAY AT BOMBAY
CRIMIN THE HIGH COURT OF JUDICATURE AT BOMBAYAL APPELLATE JURISDICITON APPE HIGH COURT OF JUDICATURE AT BOMBAYL APPELLATE JURISDICITONL APPELLATE JURISDICITONATE HIGH COURT OF JUDICATURE AT BOMBAY JURISDICITON THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPLICATION NO. 652 OF 2019 APPL APPLICATION NO. 652 OF 2019ICATION NO. 652 OF 2019 652 OF 2019 OF 2019 2 OF 2019019
Ranjit Arun Salunkhe and others. Arun Salunkhe and others. and others. ot Arun Salunkhe and others.he and others.rs. ..Applicant Arun Salunkhe and others.s.
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Mr. S. P. Dighe and others. f Maharashtra & Another.or t Arun Salunkhe and others.he and others. Applicant Arun Salunkhe and others.s.
Mr. F JUDICATURE AT BOMBAY. R. Shaikh, APP for the Respondent-State. APP f Maharashtra & Another.or t Arun Salunkhe and others.he and others. Re and others.spond others.e and others.nt Arun Salunkhe and others.-St Arun Salunkhe and others.at Arun Salunkhe and others.e and others..
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Coram : : RAN THE HIGH COURT OF JUDICATURE AT BOMBAYJIT MORE HIGH COURT OF JUDICATURE AT BOMBAY & Another.
SMT. BHARATI H. DAN THE HIGH COURT OF JUDICATURE AT BOMBAYGRE HIGH COURT OF JUDICATURE AT BOMBAY, APP for the Respondent-State. JJ.
Dat Arun Salunkhe and others.e and others. : June 17, 2019 17, 2019 2 OF 2019019.
P. C. :
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Crim : inal Proce and others.d others.ure and others., APP for the Respondent-State. 1973 is filed seeking to quash an FIR is file and others.d others. se and others.e and others.king t Arun Salunkhe and others.o quash an F JUDICATURE AT BOMBAYIR be and others.aring CR. N THE HIGH COURT OF JUDICATURE AT BOMBAYo. I-192 of Maharashtra & Another. 2015 registered with Gangapur Police re and others.gist Arun Salunkhe and others.e and others.re and others.d others. wit Arun Salunkhe and others.h Gangapur Police and others.
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420, APP for the Respondent-State. 406, APP for the Respondent-State.3 is filed seeking to quash an FIR23 is filed seeking to quash an FIR, APP for the Respondent-State. 5 registered with Gangapur Police06, APP for the Respondent-State. 5 registered with Gangapur Police04 re and others.ad others. wit Arun Salunkhe and others.h 3 is filed seeking to quash an FIR4 of Maharashtra & Another. t Arun Salunkhe and others.he and others. Ind others.ian Pe and others.nal Cod others.e and others., APP for the Respondent-State.
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