Madhya Pradesh High Court
Inder Kumar vs The State Of Madhya Pradesh on 13 December, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7532 of 2021 (INDER KUMAR Vs THE STATE OF MADHYA PRADESH) Dated : 13-12-2022 List along with CRA No.1738 of 2022.
(SUJOY PAUL) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
DevS
Signature
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Digitally signed by
DEVESH K
SHRIVASTAVA
Date: 2022.12.14
10:52:30 IST