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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(3) in The Uttar Pradesh State Sports University Act, 2021

(3)The person to be appointed as a Director shall be a trainer/ teacher/Lecturer,Professor of the University or be eligible to teach in any of the affiliated courses of the University' in any college/institution, or a trainer/teacher/Lecturer/Professor who has at least won a medal in National Championship (Senior category)/National Games and preferably played at the National or International Level in an Olympic Sport discipline.