Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 22 in The U.P. Electro-Medical Maintenance Cell Engineering Service Rules, 1983

22. [ Scale of pay] [For current Scale of Pay, please see the Pay Scale introduced by the State Government].

(1)The scales of pay admissible to persons appointed to the various categories of posts in the service, whether in a substantive or officiating capacity, or as a temporary measure, shall be such as may be determined by the Government from time to time :
(2)The scales of pay at the time of the commencement of these rules are as given below :
  Name of the post Scale of pay*
(i) Deputy Director (Electrical) Rs. 1,250-50-1,300-60-1,600-E.B.-1,900-75-2,050.
(ii) Assistant Engineer (Electrical Cell) Rs. 850-40-1,050-E.B.-1,300-60-1,420-E.B.-60-1,720
*For Latest Pay Scale, please see Current G.O.