Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 16 in Utkal University of Culture Act, 1999

16. Authorities of the University.

- The following shall be the authorities of the University, namely::
(a)the Academic Council,
(b)the Board,
(c)the Faculties,
(d)the Boards of Studies,
(e)such other authorities as may be declared from time to lime by the Statutes to be authorities of the University.