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State of Madhya Pradesh - Section

Section 49 in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

49. Annual Reports.

- The annual report of the Vishwavidyalaya shall be prepared under the direction of the Executive Council and shall be submitted to the Court on or before such dale as may be prescribed by the Statutes and shall be considered by the Court at its annual meeting. The Court may pass resolution thereon and communicate the same to the Executive Council.The Vishwavidyalaya shall, thereafter send a copy of the annual report to the State Government and the State Government shall, as soon as may be, cause the same to be laid on the table of the State Legislative Assembly.