Jharkhand High Court
Ramesh Iyer vs State Of Jharkhand & Anr on 6 January, 2016
Author: R. Mukhopadhyay
Bench: Rongon Mukhopadhyay
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. M. P. No. 1054 of 2007
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Ramesh Iyer son of Sri Ganesh lyer, Managing Director, Mahindra &
Mahindra Financial Services Limited, Gateway Building, Appolo
Bandar, Mumbai, Maharashtra ... ... Petitioner
Versus
The State of Jharkhand & Anr. ... ... Opp. Parties
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CORAM : HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY
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For the Petitioner : Mr. Manoj Tandon, Advocate
For the Opp. Parties : A.P.P.
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08/06.01.2016Since notice upon the opposite party No. 2 was served very recently on 05.01.2016 and no one has appeared to represent the opposite party No. 2, list this case on 20.01.2016.
Until further order, the interim order granted earlier shall continue.
(R. Mukhopadhyay, J.) Umesh/-