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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(6) in The Orissa Vesting of Properties (in Grama Sasans) Rules, 1965

(6)The Claims Officer shall, after conclusion of the enquiry, record a summary of the evidence tendered and briefly state the reasons for determining the nature of the rights and the compensation, if any, payable in respect thereof.