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State of Tripura - Section

Section 208 in Tripura Excise Rules, 1962

208. Minimum strength for sale of whisky, brandy, rum and gin.

- Whisky, brandy and rum shall not be sold by a licensed vendor at a strength lower than 25 degrees under London Proof, and gin shall not be sold at a strength lower than 35 degrees under London Proof:Provided that liquor, brandy which has been matured for not less than ten years, and the retail price of which per reputed quart bottle is not less than Rs. 35 may be sold at a strength not lower than 36 degrees under London Proof.