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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Maharashtra - Subsection

Section 20(1)(b) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(b)[ The commission agent shall pay the seller the sale proceeds of the agricultural produce sold from his own account on the same day of its sale [* * *] [Clause (b) was substituted by G. N. of 7.6.1990.].