Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(1) in THE ANDHRA PRADESH PULSES BOARD ACT, 2020

(1)The Board may appoint such committees as may be necessary for the efficient discharge of its duties and performance of its functions under this Act.