Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 25] [Section 10] [Entire Act] Union of India - Subsection Section 10(n) in The All India Council For Technical Education Act, 1987 (n)take all necessary steps to prevent commercialisation of technical education;
