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State of Assam - Section

Section 6 in The Assam College Employees (Provincialisation) Act, 2005

6. Selection and appointment of employees.

- Appointments of both teaching and non-teaching posts in the Colleges shall be made by the Director of Higher Education, Assam on the basis of selection and recommendation of the Governing Body of the respective College in accordance with the Rules and Procedure of the Government in force.