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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(6) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

6.2The Distribution Licensee shall facilitate the Solar Project Development:Provided that the cumulative solar capacity allowed at a particular Distribution Transformer shall not exceed 75 percent of the capacity of the Distribution Transformer:Provided further that the Distribution Licensee may allow solar power capacity connected to a particular Distribution Transformer and feeder connected to the same exceeding 75 percent of capacity upon consideration of a detailed load study carried out by it.