Bombay High Court
Association Of Film And Video Editors, A ... vs The State Of Maharashtra And Ors on 22 February, 2024
Author: Amit Borkar
Bench: Amit Borkar
Board Sr.No.:-40
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9767 OF 2018
Association Of Film And Video Editors, A ....PETITIONER
Trade Union Thru Rajendra Eknath Surve@yash
Eknath Surve
V/S
The State Of Maharashtra And Ors ....RESPONDENT
Mr. Aseem Naphade a/w Mr. Sulaiman Bhimani a/w Ms. Pavithra Shetty i/b The Law Suits for Petitioner Smt. D.S. Deshmukh, AGP for State-Respondent No. 1. Mr. Gobindram D. Talreja a/w Mr. Rahul Mantri i/b Gobindram D. Talreja & Associates for Respondent Nos. 2 to 4.
CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J
DATE : 22nd February, 2024
P.C. :
S. O. to 07/03/2024 .
( FOR REGISTRAR JUDICIAL - I )
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