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Bombay High Court

Association Of Film And Video Editors, A ... vs The State Of Maharashtra And Ors on 22 February, 2024

Author: Amit Borkar

Bench: Amit Borkar

                                                                                 Board Sr.No.:-40

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9767 OF 2018

 Association Of Film And Video Editors, A    ....PETITIONER
 Trade Union Thru Rajendra Eknath Surve@yash
 Eknath Surve
             V/S
 The State Of Maharashtra And Ors         ....RESPONDENT

Mr. Aseem Naphade a/w Mr. Sulaiman Bhimani a/w Ms. Pavithra Shetty i/b The Law Suits for Petitioner Smt. D.S. Deshmukh, AGP for State-Respondent No. 1. Mr. Gobindram D. Talreja a/w Mr. Rahul Mantri i/b Gobindram D. Talreja & Associates for Respondent Nos. 2 to 4.


        CORAM :                HON'BLE SHRI JUSTICE AMIT BORKAR J
        DATE :                 22nd February, 2024
 P.C. :
     S. O. to 07/03/2024 .



                                        ( FOR REGISTRAR JUDICIAL - I )




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