Madhya Pradesh High Court
Samvart Singh vs The State Of Madhya Pradesh on 21 May, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-8806-2018 (SAMVART SINGH Vs THE STATE OF MADHYA PRADESH) 12 Jabalpur, Dated : 21-05-2018 Parties through their counsel Learned Government Advocate seeks time to submit complete case diary.
List the case after summer vacation along with M.Cr.C. sh No.9659/2018, M.Cr.C. No.12791/2018 and M.Cr.C. No.12792/2018.
e ad (J. P. GUPTA) Pr JUDGE a hy ad haider M Digitally signed by SYED MOHAMMAD SAQLAIN of HAIDER Date: 2018.05.21 17:53:03 +05'30' rt ou C h ig H