Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7B] [Entire Act]

Union of India - Subsection

Section 7B(1) in The Citizenship (Amendment) Act, 2003

(1)Notwithstanding anything contained in any other law for the time being in force, an overseas citizen of India shall be entitled to such rights [ other than the rights specified under sub- section (2)] as the Central Government may, by notification in the Official Gazette, specify in this behalf.