Madras High Court
Desiya Murpokku Dravida Kazhagam ... vs The Tamil Nadu State Election ... on 5 December, 2018
Author: S.M.Subramaniam
Bench: S.M.Subramaniam
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IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 05.12.2018
CORAM :
THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
W.P.No.37077 of 2006
Desiya Murpokku Dravida Kazhagam (DMDK),
Rep.by its General Secretary,
Mrs.S.Ramu Vasanthan,
No.125/7, Jawaharlal Nehru (100 feet) Road,
Koyambedu, Chennai – 600 107. ... Petitioner
vs.
1. The Tamil Nadu State Election Commission,
No.6, Revathy Street,
100 Feet Road,
Vadapalani,
Chennai – 600 026.
2. Election Commission of India,
Nirvachan Sadan,
Ashoka Road,
New Delhi – 110 001. ... Respondents
Prayer: Writ Petition is filed under Article 226 of the
Constitution of India, for issuance of a writ of Certiorarified
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Mandamus calling for the records relating to order passed by the
1st respondent in statutory order No.62/2006/TNSEC/EG dated
01.09.2006 and statutory order No.63/2006/TNSEC/EG dated
04.09.2006 and quash the same and further direct the 1st
respondent to include the symbol 'MURASU' (Nagara) in the
simbol notification and allot the same to the petitioner to contest
in the Tamil Nadu Local Body Election 2006.
For Petitioner : Mr.R.Ponnusamy
For Respondents: Mrs. R.Janaki for R.1 & R.2
Addl. Government Pleader
ORDER
The writ petition on hand is filed challenging the order of disqualification in statutory order No.62/2006/TNSEC/EG dated 01.09.2006 and statutory order No.63/2006/TNSEC/EG dated 04.09.2006.
2. On account of efflux of time, the case aroused for filing of the present writ petition became vanished. Thus, no further adjudication needs to be entertained in respect of the grounds raised in the present writ petition.
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3. Accordingly, the writ petition stands closed. No Costs.
Consequently, connected miscellaneous petition is closed.
05.12.2018 Index: Yes Internet: Yes Speaking / Non Speaking Order Pkn To
1. The Tamil Nadu State Election Commission, No.6, Revathy Street, 100 Feet Road, Vadapalani, Chennai – 600 026.
2. Election Commission of India, Nirvachan Sadan, Ashoka Road, New Delhi – 110 001.
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