Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1)(a) in The Right of Children to Free and Compulsory Education Rules, 2010

(a)issue a notice to the school specifying the violations of the condition of grant of recognition and seek its explanation within one month.