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[Cites 0, Cited by 0] [Section 321] [Entire Act]

State of Rajasthan - Subsection

Section 321(ii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(ii)While on tour he shall keep a diary in which he shall enter the work done each day and the character of the work inspected by him. The diary shall be submitted to the Collector at the end of each month along with the tour programme of that month.