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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(o) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(o)"decanting" means the rapid decompression of persons in a man-lock to atmospheric pressure at sea level followed promptly by their re-compression in a decant lock, where they are then decompressed according to the appropriate decompression table in accordance with approved decompression procedures;