Section 13(1)(iii) in The Income Tax Act, 1961

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Union of India - Subsection

Section 13(1)(iii) in The Income Tax Act, 1961

(iii)any funds representing the profits and gains of business, being profits and gains of any previous year relevant to the assessment year commencing on the 1st day of April, 1984 or any subsequent assessment year.

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Union of India - Subsection

Section 13(1)(iii) in The Income Tax Act, 1961