Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(9)(b) in The Bengal Agricultural Debtors Act, 1936

(b)cultivates land himself or by members of his family or by hired labourers or by adhiars, bargadars or bhagdars;