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State of Rajasthan - Section

Section 66 in Rajasthan Panchayati Raj Act, 1994

66. Special tax for community service.

- A Panchayat may impose a special tax on the adult male members of the Panchayat area for the construction of any public work of general utility for inhabitants of the said area :Provided that it may exempt any member from Payment of this tax in lieu of doing voluntary labour or having it done by another person on his behalf.