Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Jharkhand - Subsection

Section 39(3) in The Jharkhand Area Autonomous Council Act, 1994

(3)The report relating to the Accounts of the Council shall form part of the Comptroller and Auditor General's report relating to the accounts of the State Government shall be laid before the State Legislature along with the report of the accounts of the State Government.