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[Cites 0, Cited by 0] [Section 354(2)] [Section 354] [Entire Act]

State of Uttar Pradesh - Subsection

Section 354(2)(iv) in The U.P. Co-operative Societies Rules, 1968

(iv)when the order of surcharge made by the Registrar under sub-section (2) of Section 68 against the party whose property has been attached is set aside in appeal under Section 98; or