Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67A] [Entire Act] State of Madhya Pradesh - Subsection Section 67A(3) in The M.P. Factories Rules, 1962 (3)Where there is more than one gas-holder in the factory every gasholder shall be marked in a conspicuous position with a distinguishing number or letter.