Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 15 in Tamil Nadu Cotton Control Act, 1952 15. Power to make rules. (1)The Government may, after previous publication, make rules to carry out the purposes of this Act.(2)All rules made under this section shall have effect as if enacted in this Act.
