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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(iii) in The Jaora Sugar Mills Tatha Seth Govindram Sugar Mills (Upkramon Ka Arjan Aur Antaran) Adhiniyam, 1984

(iii)Amount payable to cane growers in respect of price of sugar cane for the period after take over of management under Section 18-AA of the Industries (Development and Regulation) Act, 1951 (No. 65 of 1951).