Section 10 in The University Grants Commission (Recognition and Monitoring of Assessment & Accreditation Agencies) Regulations, 2018
10. Grievance Redressal Mechanism.
- 10.1 Any person aggrieved by the assessment or accreditation decided by any AAA under these Regulations, may submit grievance to the Commission for withdrawal of such assessment or accreditation or its modification.10.2The Commission shall take a decision on grievance received within ninety days after affording the AAA reasonable opportunity of being heard and after due consultation with the AAC.
