Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act] State of Punjab - Subsection Section 88(1)(a) in The Punjab State Election Commission Act, 1994 (a)he has been given notice to appear before the Election Tribunal and to show cause why he should not be so named; and