Karnataka High Court
M/S Catholic Syrian Bank Ltd vs P Angammal on 14 September, 2010
Bench: K.L.Manjunath, B.Manohar
I
IN THE HIGH couaw or KARNATAKA AT BANGALQRE
DATED THIS THE 14"'DAy or sEpTEMBER,.2Q;Q>_
PRESENT
:32 HON'BLE MR. 3USTICE_K¢L, MAfiJUfiAiHooV=
AND
THE HON'BLE MR. 3fis$:cE"3,MaNbnAg"~u'
REGULAR rxnsw APPEAL No}1115/2004 (RES)
BETWEEN: A
M/s Catholic Syr§anJBéng:Ltd;{V .
Door No.7980j4??7fIOO3f" uo,""mm¢
Devaraja UrsV3oad;"My§ore;'.v
Now at EL3oNQm$%%Simv@% Tower,
Opp: Clock Tower; Ashoka Road,
MysoreL_ ;' ."xfo'o»*r*;"
R/by its Sn.Mapager;,o~¢' .. APPELLANT
{By_Advo¢ate,Sri}CfM.Monnappa - Absent)
AND:
vrl.oP}Ahgéfimaiaw/o P.R.Perumal,
€_Majcrgg#.6Q9[2, Véene Seshanna Road,
"S"3Cro5S, K;R.Mohalla, Mysore.
V 2. R.§:Shékar s/o Palli Kondan,
_ ' Major, # 943/4, Lakshmipuram,
'dwmysorei
3;'R;P;Venkatachalam s/o Palli
_o" Kondan, major, No.162,
"wBannimantap Ext., Behind
High way Hotel, Mysore.
W
2
4. K.R.Raghavendra s/o K.R.
Ramesh Babu, major,
5. K.R.Ravi, minor,
R/by father K.R.Ramesh Babu.
R-4 & 5 are R/at No.2774/1,
"Suprabhata", 5" Main,
V.V.Moha11a, Mysore. .»w.
6. R.P.Manohar s/o Palli
Kondan, major, # 609/I,
Veene Seshanna Road, u"_ e_'a ,_:a=». V
K.R.Mohalla, Mysore. 4," _ V..." RESPONDENTS
(By Advocate Sri.¥.KgNarayan§dSharna§
This Regular FirstfAppeal is filed under Sec.96
of CPC against the judgment and decree dated 7.7.04
passed in O.S§No.2l2/99 on the file of the 2: Addl.
Civil Judge qsr;nn.); Mysore, partly decreeing the
suit by 'holding" that Vthe respondents herein are
entitled for mesne profits at the rate of Rs.20/w
per square 'feet fifronf the date of' termination of
ltenancy till handing over possession on 24.7.2002.
.2~;"~IhisarA@peal is coming' on for final hearing
this daygaMANJUNATH J. delivered the following:
J U D G M E N T
"ti}7nAfipe11ant's counsel was not present in the "mQrhing so also in the afternoon session when the n?
3 case is called at 4--15 p.m.. In the circumstances, appeal is dismissed for non--prosecution. ~"-'-e-mm 3ud9e R/160910