Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(5)] [Section 28] [Entire Act] State of Manipur - Subsection Section 28(5)(a) in Manipur Value Added Tax Act, 2004 (a)in case of an individual, by the individual himself, and where the individual is absent by some person duly authorised by him in this behalf;