Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 64] [Entire Act] Union of India - Subsection Section 64(9) in Estate Duty act, 1953 (9)Notwithstanding that a reference has been made under this section to the high Court or to the Supreme Court estate duty shall be payable in accordance with the determination made by the Board.
