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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(1)(a) in Tamil Nadu Marine Fishing Regulation Act, 1983

(a)[ not exceeding fifteen thousand rupees, if the value of fish involved is three thousand rupees or less; [Substituted by Act No. 18 of 2017.]