National Consumer Disputes Redressal
Sh. Matber Singh vs Oriental Insurance Co. Ltd. on 3 September, 2015
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI EXECUTION APPLICATION NO. 7 OF 2015 IN OP/223/2006 1. SH. MATBER SINGH ...........Appellants(s) Versus 1. ORIENTAL INSURANCE CO. LTD. ...........Respondent(s)
BEFORE: HON'BLE MR. JUSTICE V.K. JAIN, PRESIDING MEMBER HON'BLE DR. B.C. GUPTA, MEMBER For the Appellant : Mr. S.M. Tripathi, Advocate For the Respondent : Mr. S.L. Gupta, Advocate Dated : 03 Sep 2015 ORDER The learned counsel for the opposite party informs that the entire amount inclusive of interest up to 27/08/2015 has been paid to the complainant. The application is therefore, disposed of as satisfied.
......................J V.K. JAIN PRESIDING MEMBER ...................... DR. B.C. GUPTA MEMBER