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[Cites 0, Cited by 0] [Section 365(1)] [Section 365] [Entire Act]

State of Nagaland - Subsection

Section 365(1)(b) in Nagaland Municipal Act, 2001

(b)Change or allow the change of the use of any building for any purpose other than that specified in the sanction under Section 346 or in the notice given under sub-section (2) of section 343.