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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(5) in The Orissa Anatomy Act, 1975

(5)Where any unclaimed body taken possession of by the Authorised Officer under this section is not required by the authority in charge of an approved institution for the purposes specified in Sub-section (1) it shall be disposed of in the prescribed manner.