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[Cites 0, Cited by 0] [Section 901] [Entire Act]

State of Punjab - Subsection

Section 901(3) in Punjab Jail Manual, 1996

(3)Despatch of Tents - Whenever tents are despatched from one jail to another, an inventory showing the number of tents, their condition and the number of mallets, ropes, tat covers etc., accompanying them should be forwarded with the Railway receipt and invoice of despatch. Before tents are returned, they should be repaired and all missing articles replaced.