Securities And Exchange Board Of India - Subsection
Section 14(4)(o) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014
(o)initial [public] [Inserted by Notification No. SEBI/LAD-NRO/G.N./2016-17/021, dated 29.11.2016 (w.e.f. 26.9.2014).] offer and follow-on offer shall not be open for subscription for a period of more than thirty days;