Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 12 in Planning Assistant, Class III, (Departmental Examination) Rules, 2012 12. The Chief Town Planner, Gujarat State, Gandhinagar shall decide all matters relating to the appointment of examiners and conduct of the examination.
