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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(6) in The M.P. Paramedical Council (Maintenance, Publication and Revision of Register and Appeal) Rules, 2001

(6)The Registrar shall keep a printed inter leaved copy of the Register wherein he shall make, during each year, any entry, alteration or erasure that may he necessary.