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Central Administrative Tribunal - Delhi

Mukesh Kumar vs Municipal Corporation Of Delhi on 21 August, 2025

                                    1

Item No. 06 (C-4)                                          O.A. No. 3176/2025

                    CENTRAL ADMINISTRATIVE TRIBUNAL
                       PRINCIPAL BENCH, NEW DELHI

                             O.A No. 3176/2025
                             MA No. 3548/2025
                             MA No. 3549/2025

                       This the 21st day of August, 2025

       Hon'ble Ms. Harvinder Kaur Oberoi, Member (J)
       Hon'ble Mr. Sanjeeva Kumar, Member (A)

       1. MUKESH KUMAR
       S/O MUNNA LAL
       BMID:10081186
       C-40 DAKSHINPURI,
       NEW DELHI-110062

       2. SURENDER KUMAR
       S/O LATE SH.BHIM SINGH
       BMID:10081216
       R/O A-1,207,
       MADANGIRSOUTH, DELHI-110062

       3. GAURAV PANDEY
       S/O VISHWA PRABHAKAR PANDEY
       BMID: 10081248
       R/O B 531,SANGAM VIHAR
       NEW DELHI-110062
       NEW DELHI-110080

       4. AJAY GANGWAL
       S/O YADRAM GANGWAL
       BMID:10081338
       R/O B 606 , SANGAM VIHAR,
       NEW DELHI-110062

       5. RAMESH CHAND BASWAL
       S/O KANHIYA LAL BASWAL
       BMID:10081321
       K-I 189/5, SANGAM VIHAR
       NEW DELHI-110062

       6. RAJ GANGWAL
       S/O YADRAM GANGWAL
       BMID: 10092699
       R/O B 606,SANGAM VIHAR
       NEW DELHI -110062

       7. ABHISHEK KUMAR
       S/O KRISHNA KANT
                                    2

Item No. 06 (C-4)                         O.A. No. 3176/2025

       BMID:10081246
       648,LALDORA DEVLI VILLAGE
       NEW DELHI - 110062

       8. RAKESH
       S/O VEDRAM ARYA
       BMID:10081196
       B/MCF-70, ARYA NAGAR
       MOHANA ROAD
       BALLABHAGARH
       FARIDABAD HARYANA 121004

       9. LUCKY GANGWAL
       S/O YR GANGWAL
       R/O 606, SANGAM VIHAR
       NEW DELHI 110062

       10. 10.VARUN CHOUDHARY
       S/O PADAM SINGH
       BMID: 10081222
       B-13,KRISHNA PARK
       DEVLI ROAD, NEW DELHI 110062

       11.DEVINDAR KUMAR
       S/O YADRAM GANGWAL
       BMID: 10081358
       R/O 606 , SANGAM VIHAR,
       NEW DELHI - 110062

       12.DHARMENDRA
       S/O RAKSH PAL SINGH
       BMID:10092697
       R/O J I st 276/14, SANGAM VIHAR,
       NEW DELHI -110062

       13.TARA CHAND
       S/O SUKHWASI
       BMID:10092700
       R/O F-3-338/3,SANGAM VIHAR
       NEW DELHI-110062

       14.RAJESH KUMAR
       S/O PRAKASH CHAND
       BMID:10081211
       R/O J I st 440/7, SANGAM VIHAR,
       NEW DELHI-110062
                                  3

Item No. 06 (C-4)                        O.A. No. 3176/2025

       15. AJAY KUMAR
       S/O OM PRAKASH
       R/O 9/120 DAKSHINPURI
       AMBEDKAR NAGAR NEW DELHI-110062


       16.DHARMENDRA KUMAR
       S/O RAM KHILARI
       BMID:10081324
       R/O D-1/58, MADANGIR,
       NEW DELHI -110062

       17.HEMANT
       S/O SATBIR SINGH
       BMID:10081362
       R/O HOUSE NO 140,
       NEB SARAI NEW DELHI -110068

       18.AMIT KUMAR
       S/O ASHOK KUMAR
       BMID: 10081230
       R/O K 478, DAKSHINPURI
       NEW DELHI -110062

       19.RAJIV KUMAR
       S/O RAJ BAHANDUR
       BMID:10081385
       R/O D 88,DAKSHINPURI
       NEW DELHI-110062

       20.PANKAJ KUMAR
       S/O OM PRAKASH
       BMID:10081175
       R/O 9/120. DAKSHINPURI,
       NEW DELHI-110062


       21.MUKESH KUMAR PAHADIA
       S/O DULI CHAND PAHADIA
       BMID:10081329
       R/O B- 2/44,MADANGIR ,
       NEW DELHI-110062

       22.JAGVEER SINGH
       S/O KISHAN LAL
       BMID: 10081235
       R/O G-616, SANGAM VIHAR
       NEW DELHI - 110080
                                  4

Item No. 06 (C-4)                       O.A. No. 3176/2025



       23.NIROTTAM KUMAR
       S/O RAM GOPAL
       BMID:10081206
       R/O VILLAGE-NARIYALA,
       P.O.FATEHPUR
       BILLOCH TEHSIL-BALLBHGARH,
       HARYANA-121004

       24.KANHAIYA LAL
       S/O LAKHMI CHAND
       BMID:10081174
       R/O VILLAGE-NARIYALA,
       P.O.FATEHPUR
       BILLOCH TEHSIL-BALLBHGARH,
       HARYANA-121004

       25.RITU KUMARI
       D/O SH GOM
       BMID:10081351
       R/O 617/5 DEVLI VILLAGE,
       NEW DELHI NEAR HOLI CHOWK,
       SOUTH DELHI, NEW DELHI-110080

       26.JUGENDRA SINGH
       S/O SORAN SINGH
       BMID:10099541
       R/O G 1328, VEER BAZAR ROAD,
       SANGAM VIHAR NEW DELHI-110080

       27.VIJAY KUMAR
       S/O BALBIR SINGH
       BMID:10081253
       R/O K-2/1017,SANGAM VIHAR ,
       NEW DELHI-110080

       28.JAYDEV SINGH
       S/O ISHAK PAL SINGH
       BMID:10094518
       R/O H NO- I BLOCK 87/GALI NO 3
       SANGAM VIHAR NEW DELHI-110080

       29.ANOOP KUMAR
       S/O ISHAK PAL SINGH
       BMID:10094530
       R/O C-850,SANGAM VIHAR,
       NEW DELHI-110080
                                     5

Item No. 06 (C-4)                        O.A. No. 3176/2025

       30.KRASHNA PRATAP
       S/O RAM VILAS
       BMID:10081276
       R/O J-1ST-538/2,SANGAM VIHAR,
       NEW DELHI-110080

       31.AMIT KUMAR
       S/O RAM VILAS
       BMID:10094537
       R/O J-1ST-538/2,SANGAM VIHAR,


       32.REKHA DEVI
       W/OSURESH KUMAR
       BMID:10081285
       R/O L-514/9, SANGAM VIHAR,
       NEW DELHI-110080


       33.HARI SHANKAR
       S/O MUNSHI LAL
       BMID:10081185
       R/O BLOCK NO. C-first/474,
       SANGAM VIHAR, NEW DELHI -110080


       34.NEETO KUMAR
       S/O SUGREEV
       BMID:10093430
       R/O K-II/35,HARIJAN BASTI
       SANGAM VIHAR NEW DELHI-110080


       35.MANOJ KUMAR DHIRAYAN
       S/O BHIKARI SINGH
       BMID:1099536
       R/O 1/4142.RAM NAGAR,
       SHAHDARA DELHI-110032


       36.GANESH GAURAV
       S/O RATTAN LAL SOROT
       BMID:10081350
       R/O 2/35,NAI BASTI DEOLI,
       NEW DELHI -110080


       37.NARENDRA KUMAR
       S/O DHARM VIR
       BMID:10091126
                                  6

Item No. 06 (C-4)                       O.A. No. 3176/2025

       NEW DELHI-110080

       38.UDHAM SINGH
       S/O TEJVIR SINGH
       BMID:10081322
       R/O L-1/1032.GALI NO 25,
       SANGAM VIHAR, NEW DELHI-110080


       39.RAKESH KUMAR
       S/O MAHENDER SINGH
       BMID:10093433
       R/O J-153, DAKSHINPURI,
       NEW DELHI-110062


       40.CHANDER PRAKASH
       S/O PREM SINGH
       BMID:10081135
       R/O K./186 DAKSHIN PURI
       NEW DELHI-110062


       41.JASMAT SINGH
       S/O HEERA LAL
       BMID:10093419
       R/O GUHETA-7 VISHA KOSLKALAN
       MATHORA [UP]-281403


       42.RAJESH KUMAR
       S/O RAJ PAL SINGH
       BMID:10081290
       R/O F-3/333,GALI NO.3,
       SANGAM VIHAR NEW DELHI-110062


       43.RAM SINGH
       S/O VASU DEVR/O
       C-698,SANGAM VIHAR,
       NEW DELHI-110080

       44.KAILASH UPADHYAY
       S/O SHIV KUMAR UPADHYAY
       BMID:10092551
       R/O C-1,32,SANGAM VIHAR
       NEW DELHI-110062


       45.PRADEEP KUMAR
                                  7

Item No. 06 (C-4)                               O.A. No. 3176/2025

       S/O BHAIRAV DUTT
       BMID:10094533
       R/O M-II, E/21,
       SANGAM VIHAR NEW DELHI-110062


       46.RAKESH KUMAR
       S/O TARACHAND
       BMID:15004062
       R/O 94 HARIJAN MOHOLLA
       BADUSARISOUTH WEST
       NEW DELHI-110017


       47.RAKESH KUMAR
       S/O DHIR SINGH
       BMID:10081299
       R/O 3/5 DAKSHINPURI
       NEW DELHI-110062


       48.LAXMAN DEV
       S/O GIRRAJ
       BMID:10092485
       R/O ALIBRAHMAN TEHSIL-HATHIN,
       DIST PALWAL -121106[H.R]BMID: 10092652


       49.SANTOSH
       W/O BAL KISHAN
       BMID:10081153
       R/O B 107 DAKSHINPURI
       NEW DELHI- 110062


       50.ARUN KUMAR
       S/O MAHENDER SINGH
       BMID: 10081356
       R/O J 2nd 192,193
       MADANGIR NEW DELHI - 110062


       51.PRAKASH
       S/O MUKHTIYAR SINGH
       BMID:10081292
       R/O D-1/150,MADANGIR
       NEW DELHI - 110062
                                  8

Item No. 06 (C-4)                         O.A. No. 3176/2025

       52.MAHESH CHAND
       S/O CHANDAR PAL
       BMID:1002704
       R/O 3|18 DAKSHINPUI
       NEW DELHI - 110062


       53.PRADEEP KUMAR
       S/O TARA CHAND
       BMID:15004673
       R/O HENDPUMCHOWK/ABHEY PUR
       173,SOHNA GURGAON HARYANA-122102


       54.MAHESH BHURE
       S/O DHARAMPAL
       BMID:10092665
       R/O 277,DEOLI VILLAGE
       NEW DELHI - 110080

       55.KAMAL KUMAR
       S/O GOVIND Sahay
       BMID: 10081218
       R/O C-695,SANGAM VIHAR
       NEW DELHI - 110062

       56.MANOJ KUMAR KASHAV
       S/O DEVINDRA SINGH
       BMID:15004674
       R/O G-2,GALI NO.1
       AMRITA PUBLICE SCHOOL ROAD
       SANGAM VIHAR NEW DELHI -110062

       57.RAHUL BALHARA
       S/O SWATANIRA PRAKASH
       BMID:10081217
       R/O H.N 37,NEB SARAI VILLGE
       NEW DELHI -110062

       58.ROSHAN LAL
       S/O MAMCHAND
       BMID:10081155
       R/O H NO 42 BLOCK-C-2 RAJU PARK
       KHANPUR
       NEW DELHI-110080

       59.RAHUL KUMAR
       S/O GREESH BABU
                                  9

Item No. 06 (C-4)                           O.A. No. 3176/2025

       BMID:10093434
       R/O H.N-L-1st,1203/24,SANGAM VIHAR
       NEW DELHI-110062

       60.REKHA RANI
       D/O RAJPAL
       BMID:10093406
       R/O H.N-L-1ST,1839,NO.3,
       SANGAM VIHAR NEW DELHI-110062

       61.ARUN KUMAR
       S/O BACHCHI LAL
       BMID:10081267
       R/O H.N-J-1ST/564 SANGAM VIHAR
       NEW DELHI -110062

       62.TARA CHAND
       S/O MOHAN LAL
       BMID:10081132
       R/O H.NO. VILLAGE NARIYALA POST
       FATHEPUR BILIOCH
       TEC.BALLABHGARH FARIDABAD

       63.HARISH KUMAR GILL
       S/O INDERJEET GILL
       BMID:15005281
       R/O H. NO.110 MADANGIR VILLAGE

       64.MURARI LAL
       S/O JAI RAM
       BMID:10092506
       R/O H.NO.FATEHPUR BILIOCH
       TEHSIL BALLABHGARH FBD HR 121004

       65.SANJAY
       S/O KHACHERU
       BMID :10092414
       R/O ADD VILLAGE KALWAKA
       TEH+DIST PALWAL P.O DHATIR
       HARIYANA - 121102

       66.GOPAL
       S/O SH .LATE SOHAN LAL
       BMID:10092584
       R/O H.NO.VILLAGE NARIYALA POST
       FATHEPUR TEHSHIL BALABGARH
                                     10

Item No. 06 (C-4)                        O.A. No. 3176/2025

       FBD -121004


       67.YOGESH RANI
       W/O MANOJ KUMAR
       BMID:10092478
       R/O 47 B ZAMRUDPUR G.K.1-110048


       68.ROHIT SHARMA
       S/O GOURI SHANKER
       BMID:10081704
       R/O TA 41 SARPANCH WALI GALI
       SARAI KHWAJA SEC 35 FBD 121003


       69.PARDEEP KUMAR
       S/O HARI CHAND
       BMID: 10081347
       R/O 47 B ZAMRUDPUR
       NEAR L .S .R COLLEGE G.K.1


       70.BIRENDER KUMAR
       S/O SH. DAYALSHRAN
       BMID:10092528
       R/O 273/1 MOHAN NAGER PALWA/HR


       71.ASHOK KUMAR BHADANA
       S/O LEKH RAM
       BMID:10092687
       R/O R-7 PRIVATE COLONY
       SHRINIWASPURI N.D - 110065

       72.DINESH KUMAR
       S/O SANTI PRAKASH
       BMID:10081179
       R/O B-1-575 MADANGIR
       DR AMBEDKAR NAGAR N.D-110062


       73.PRADEEP KUMAR VAID
       S/O SANT RAJ VAID
       BMID:10092422
       R/O D-105 AYUSH ENCLAVE
       DDA FLAT POCKET C
       MOLARBAND
       SARITA VIHAR NEW DELHI 110076
                                   11

Item No. 06 (C-4)                                    O.A. No. 3176/2025

       74.BHAWANI DUTT
       S/O SHRI RAM DUTT
       BMID:10058061
       R/O P03 FIRST FLOOR
       EXTENSION PART -2


       75.SONENDER SINGH
       S/O MAHINDRA PAL SINGH
       BMID:10092457
       R/O E-226|6 WEST KARAWAL NAGER
       DELHI-110094


       76.DEEPAK SHARMA
       S/O s/o RISHI DEV SHARMA
       BMID: 10093423
       R/O H NO-128
       BHAGAT SINGH COLONY
       BHALLABHGARH
       FARIDABAD HARYANA-12100472.

       77.KULDEEP SINGH
       S/O RAJENDER SINGH
       BMID: 10081178
       R/O H NO-577/D , C.S PUBLIC SCHOOL
       DEVLI VILLAGE NEW DELHI -110080

       78. JAGANNATH
       S/O SHYAM LAL SHARMA
       BMID: 10081387
       R/O L-565/7 SANGAM VIHAR
       NEW DELHI-110080



                                                    ... Applicant

       (By Advocate: Mr. Shashank Rai, Mr. Om Prakash Sapra)

                                  Versus

       1. The Commissioner,
       Municipal Corporation of Delhi,
       Civic Centre, Minto Road,
       New Delhi-110002

       2. The Addl. Commissioner (Public Health),
       Municipal Corporation of Delhi,
       Civic Centre, Minto Road
                                         12

Item No. 06 (C-4)                                                  O.A. No. 3176/2025

       ,
       New Delhi-110002

       3. The Municipal Health Officer (MHO),
       Municipal Corporation of Delhi Civic Centre,
       Minto Road, New Delhi-11000

                                                             ... Respondents
       (By Advocate: Ms. Anupama Bansal)


                                 O R D E R (ORAL)

By Hon'ble Mrs. Harvinder Kaur Oberoi, Member (J) The applicants, 78 in number, have filed this OA seeking the following relief:-

""1. To quash and set aside the impugned orders dated 11.03.2024 and 20.03.2024.

2. To direct the Respondents to regularize the services of Applicants as Domestic Breeding Checkers or MTS (PH) or any other equivalent post from the date of initial appointment by granting arrears as well as with all consequential benefits as done in case of Entomologists.

3. To declare the action of Respondents in not regularizing the services of petitioners as Domestic Breeding Checkers or MTS (PH) or any other equivalent post from the date of initial date of appointment as illegal and arbitrary and direct the Respondents to regularize the services of applicants by following the order dated 29.09.2015 of Hon'ble Tribunal in TA No. 352/2009 upheld by the Hon'ble Delhi High Court and Hon'ble Supreme Court by disposing off Civil Appeal No. 8974 of 2019 vide order dated 22.11.2019 and give all consequential benefits by following the same criteria as followed in case of Entomologist.

4. Pass any other such order as the Hon'ble Tribunal may deem appropriate."

2. Learned counsel for the applicants submits that applicants have been continuously engaged as Domestic Breeding Checkers (DBCs) on contractual basis for several years under the respondents' department. Despite long service, their engagements have not been 13 Item No. 06 (C-4) O.A. No. 3176/2025 regularized. They seek parity with similarly placed persons whose services were regularized pursuant to the order of this Tribunal in TA No. 352/2009 decided on 29.09.2015, which was upheld by the Hon'ble Delhi High Court and affirmed by the Hon'ble Supreme Court in Civil Appeal No. 8974/2019.

3. It is contended that the respondents' action in denying regularization to the applicants, while granting the same to Entomologists, is arbitrary and discriminatory. He submits that the applicants be regularized as DBCs or, in the alternative, as MTS (PH) or any equivalent post, with all consequential benefits

4. Learned counsel submits that this Tribunal had occasion to consider the identical issue in TA No. 352/2009 and by order dated 29.09.2015 directed the regularization of similarly placed employees. The said order was challenged by the respondents before the Hon'ble High Court of Delhi in W.P.(C) 11856/2022 but the writ petition came to be dismissed. Ultimately, the matter reached the Hon'ble Supreme Court in Civil Appeal No. 8974/2019, North DMC v. Satish Kumar & Ors. where also the claim of the employees was upheld and the appeal was dismissed vide order dated 22.11.2019. The respondents thereafter regularized the services of Entomologists on the strength of these directions.

5. It is further urged that the Hon'ble Supreme Court in State of Karnataka v. Umadevi (2006) 4 SCC 1 14 Item No. 06 (C-4) O.A. No. 3176/2025 carved out an exception that where irregular appointees have worked for long periods against sanctioned posts, a one-time measure of regularization can be undertaken. The applicants clearly fall within this protective principle.

6. Ms. Anupama Bansal, appears on behalf of the respondents on advance service. She opposes the OA and submits that the applicants have no enforceable right to seek regularization in the manner claimed. The relief sought is misconceived for the simple reason that the permanent post of Domestic Breeding Checker (DBC), on which the applicants claim regularization, does not exist in the present establishment. The scheme(s), if any, under which any such engagements were earlier made has been discontinued, and there is no sanctioned post of DBC available for regularization.

7. Counsel further submits that the applicants themselves have not sought appointment as Multi- Tasking Staff (MTS). Even otherwise, the applicants do not possess prior experience of duties attached to MTS, and therefore cannot be considered as eligible for direct absorption in that cadre.

8. It is also pointed out that the judgments relied upon by the applicants, namely TA No. 352/2009 and subsequent decisions of the Hon'ble High Court and Supreme Court, pertain specifically to employees working as DBCs at the relevant point of time when such posts existed. It was in those circumstances that 15 Item No. 06 (C-4) O.A. No. 3176/2025 relief was granted to the petitioners therein. Since the very basis of those judgments is absent today, the same cannot be invoked by the present applicants.

9. We have considered the matter. The claim of the applicants rests on their service as casual DBCs and they seek regularization. Admittedly no sanctioned post of DBC exists since the same has been merged in cadre of MTS. Applicants were never engaged as casual MTS. In the aforesaid facts, the judgments relied upon are not applicable and no right of regularization can be claimed in respect of a non-existent post.

10. Accordingly, the OA is dismissed at the admission stage itself. However, the applicants are at liberty to make a fresh, specific representation before the respondents, which may be examined in accordance with law. Pending MAs, if any, also stand dismissed. No costs.





       (Sanjeeva Kumar)                         (Harvinder Kaur Oberoi)
          Member (A)                                 Member (J)

       /SS/